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[Cites 0, Cited by 0] [Section 2(14)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(14)(ii) in The Jaipur Development Authority Act, 1982

(ii)a Panchayat Samiti or Zila Parishad, constituted under the Rajasthan Panchayat Samitis and Zila Parishads Act, 1959 (Rajasthan Act 37 of 1959) in Jaipur Region;