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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Rajasthan - Subsection

Section 60(2)(vi) in The Rajasthan Municipalities Accounts Rules, 1963

(vi)In case of promotions, transfer, new appointment leave salary, suspension, reinstatement etc., copies of relevant orders should be attached with the pay bill.