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[Cites 0, Cited by 0] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(13) in The Delhi Plastic Bag (Manufacture, Sale and Usage) and Non-Biodegradable Garbage (Control) Rules, 2002

(13)The Delhi Pollution Control Committee may suspend or cancel the authorization issued under Section 8 of the Act if the applicant is found violating any of the prescribed conditions mentioned in that section, provided that an opportunity of hearing has been given to the applicant.