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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 23(1)(vii) in Kashmir and Jammu Universities Act, 1969

(vii)two Principals of affiliated or constituent colleges by rotation [with the approval of Pro-Chancellor] [Substituted by Act X of the 1973, s. 4.] to be nominated by the Vice-Chancellor ;