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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(1) in Regulations of the Tamil Nadu Agricultural University

(1)'The employees of the University shall be eligible to draw the various advances as applicable to the employees of the Tamil Nadu Government.The authorities empowered to sanction the advances are as given in Appendix XV.