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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(1A) in The Bombay Secondary School Certificate Examination Act, 1948

(1A)[ The State Government may from time to time extend the period of his appointment, provided that the total period of extension shall not exceed four years.] [This sub-section was substituted for the proviso by Bombay 56 of 1953, section 4.]