Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 24 in Notifications under Motor Vehicles Act and Rules 24. Installation requirements forlighting and light signalling devices for two andthree wheelers, and their trailers and semi-trailers shall be in accordancewith AIS009/2001.
