Bombay High Court
Igm Shipping Private Limited Through ... vs Royal Flooring International Through ... on 15 March, 2024
Author: Bharati Dangre
Bench: Bharati Dangre
1/1 29 ARBAPL-27623-23 (14-3).odt
E-file
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION APPLICATION (L) NO.27623 OF 2023
IGM Shipping Private Limited .. Applicant
through its Authorised
Representative Raees Ahmed
Versus
Royal Flooring International through .. Respondent
its Authorised Representative
Shivani Dhrumil Shah
...
Ms.Drishti Khurana (through VC) for the Applicant.
Mr.Pranay Chaugule with Mr.Dinesh Dubey for the
Respondent.
...
CORAM: BHARATI DANGRE, J.
DATED : 15th MARCH, 2024 P.C:-
1. The Respondent has filed a reply affidavit, which is not on record nor the copy is served upon the learned counsel for the Applicant.
Let the necessary compliance be ensured.
2. Re-notify to 12/04/2024.
( SMT. BHARATI DANGRE, J.) M.M.Salgaonkar ::: Uploaded on - 15/03/2024 ::: Downloaded on - 31/03/2024 03:13:51 :::