Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(8) in The Punjab State Board of Technical Education and Industrial Training Act, 1992

(8)On the expiry of the period specified in sub-section (7), the Government may after considering the intimation, if may, received from the Chairman, issue such directions to the Board, as it may consider necessary and the Board shall comply with such directions.