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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(1)(a) in The Punjab Entertainments Tax (Cinematograph Shows) Act, 1954

(a)[ fails to pay the amount of tax or interest or both, as the case may be due from him within the time allowed under this Act, or] [Substituted vide Act No. 2 of 1994.]