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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(2) in Engineering Courses to Bachelor of Engineering and Technology Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(2)Where the candidates of more than one Diploma courses are eligible for admission in a particular Degree Course, then seats shall be distributed on pro-rata basis for respective diploma courses as prescribed in sub-rule (1).