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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(c) in National Rural Employment Guarantee Scheme - AP Social Audit Rules, 2008

(c)"Commissioner" is the Commissioner of Rural Development who is responsible for taking follow up action on the findings of the social audit at the State level which could not be resolved at the Mandal Public Hearings.