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[Cites 0, Cited by 0] [Section 80(6)] [Section 80] [Entire Act]

Union of India - Subsection

Section 80(6)(c) in State Bank of India General Regulations, 1955

(c)Instruments whereby any property is mortgaged to the State Bank, conveyances on sale or by way of transfer of mortgage, and reconveyances, surrenders and releases of such property.