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[Cites 0, Cited by 0] [Section 317(1)] [Section 317] [Entire Act]

NCT Delhi - Subsection

Section 317(1)(b) in The Delhi Municipal Corporation Act, 1957

(b)jut or project into or encroach upon any drain or open channel in any street so as in any way to interfere with the use or proper working of such drain or channel or to impede the inspection or cleansing thereof.