Rajasthan High Court - Jaipur
Rays Power Experts Private Limited vs Rajasthan Electricity Regulatory ... on 24 January, 2020
Bench: Sabina, Narendra Singh Dhaddha
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writ Petition No. 17308/2019
Lohia Developers (India) Pvt. Limited
----Petitioner
Versus
State Of Rajasthan
----Respondent
Connected With D.B. Civil Writ Petition No. 5989/2019 Indian Oil Corporation Limited
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 5997/2019 Indian Oil Corporation Limited
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 6041/2019 Indian Oil Corporation Limited
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 15097/2019 Hil Limited
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 15139/2019 Rajasthan Patrika Pvt. Ltd
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 16152/2019 J.k. Lakshmi Cement Limited (Downloaded on 30/01/2020 at 09:13:58 PM) (2 of 15) [CW-17308/2019]
----Petitioner Versus Rajasthan Electricity Regulatory Commission
----Respondent D.B. Civil Writ Petition No. 16354/2019 Saraf Export Palace
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 16698/2019 Bg Wind Power Limited
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 16714/2019 M/s Tithal Trading Pvt. Ltd.
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 16743/2019 M/s Snca Energy And Infrastructure Pvt. Ltd
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 16755/2019 M/s Snca Energy And Infrastructure Pvt. Ltd.
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 16756/2019 M/s Tithal Trading Pvt. Ltd.
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 16776/2019 (Downloaded on 30/01/2020 at 09:13:58 PM) (3 of 15) [CW-17308/2019] M/s Snca Energy And Infrastructure Pvt. Ltd
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 16784/2019 M/s Naveen Distributors
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 16785/2019 M/s Naveen Distributors
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 16903/2019 Aperion Renewable Energy Private Limited, Company
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 16923/2019 M/s Sanjiv Prakashan,
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 16925/2019 Sunstone Engineering Industries Private Limited
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 16930/2019 Kanoria Chemicals And Industries Limited
----Petitioner Versus The State Of Rajasthan
----Respondent (Downloaded on 30/01/2020 at 09:13:58 PM) (4 of 15) [CW-17308/2019] D.B. Civil Writ Petition No. 16935/2019 Chandram Solar Power Pvt Ltd
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 16938/2019 Bharat Power Inc A Partnership Firm
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 16949/2019 Murarka Suitings (P) Limited
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 17027/2019 Jivraj Tea Limited
----Petitioner Versus Rajasthan Electricity Regulatory Commission
----Respondent D.B. Civil Writ Petition No. 17028/2019 Shri Giriraj Energy Pvt. Ltd.
----Petitioner Versus Rajasthan Electricity Regulatory Commission
----Respondent D.B. Civil Writ Petition No. 17067/2019 Autobat Batteries Private Limited
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 17081/2019 Sunstone Engineering Industries Private Limited
----Petitioner Versus The State Of Rajasthan (Downloaded on 30/01/2020 at 09:13:58 PM) (5 of 15) [CW-17308/2019]
----Respondent D.B. Civil Writ Petition No. 17082/2019 Royal Electricals A Partnership Firm
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 17155/2019 Raj. State Mines And Minerals Ltd.
----Petitioner Versus Jodhpur Vidyut Vitran Nigam Ltd.
----Respondent D.B. Civil Writ Petition No. 17235/2019 Sir Kasturchand Daga Solar Power Inc
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 17311/2019 Roha Dyechem Pvt. Ltd.
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 17361/2019 Eros For Sanitarywares
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 17367/2019 Kshitij Synergy Corp. Pvt. Limited
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 17370/2019 National Enterprises
----Petitioner Versus (Downloaded on 30/01/2020 at 09:13:58 PM) (6 of 15) [CW-17308/2019] The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 17430/2019 M/s Giriraj Enterprises
----Petitioner Versus Rajasthan Electricity Regulatory Commission
----Respondent D.B. Civil Writ Petition No. 17434/2019 M/s Giriraj Enterprises
----Petitioner Versus Rajasthan Electricity Regulatory Commission
----Respondent D.B. Civil Writ Petition No. 17435/2019 Jai Bharat Gum And Chemical Limited
----Petitioner Versus Rajasthan Electricity Regulatory Commission
----Respondent D.B. Civil Writ Petition No. 17444/2019 M/s Dhariwal Industries Limited
----Petitioner Versus Rajasthan Electricity Regulatory Commission
----Respondent D.B. Civil Writ Petition No. 17445/2019 Dindayal Commodities Private Limited
----Petitioner Versus Rajasthan Electricity Regulatory Commission
----Respondent D.B. Civil Writ Petition No. 17453/2019 M/s Chartered Gold Financial Services Private Limited
----Petitioner Versus Rajasthan Electricity Regulatory Commission
----Respondent D.B. Civil Writ Petition No. 17454/2019 M/s Giriraj Enterprises
----Petitioner (Downloaded on 30/01/2020 at 09:13:58 PM) (7 of 15) [CW-17308/2019] Versus Rajasthan Electricity Regulatory Commission
----Respondent D.B. Civil Writ Petition No. 17455/2019 Jainsons (India) Industries
----Petitioner Versus Rajasthan Electricity Regulatory Commission
----Respondent D.B. Civil Writ Petition No. 17458/2019 M/s Bhansali International
----Petitioner Versus Rajasthan Electricity Regulatory Commission
----Respondent D.B. Civil Writ Petition No. 17459/2019 Sunita Minechem Industries
----Petitioner Versus Rajasthan Electiricty Regulatory Commission
----Respondent D.B. Civil Writ Petition No. 17460/2019 M/s D.j. Malpani
----Petitioner Versus Rajasthan Electricity Regulatory Commission
----Respondent D.B. Civil Writ Petition No. 17462/2019 Rajasthan Gum Pvt. Ltd.
----Petitioner Versus Rajasthan Electricity Regulatory Commission
----Respondent D.B. Civil Writ Petition No. 17463/2019 M/s Ghodawat Textile
----Petitioner Versus Rajasthan Electricity Regulatory Commission
----Respondent D.B. Civil Writ Petition No. 17469/2019 Ghodawat Reality Private Limited (Downloaded on 30/01/2020 at 09:13:58 PM) (8 of 15) [CW-17308/2019]
----Petitioner Versus Rajasthan Electricity Regulatory Commission
----Respondent D.B. Civil Writ Petition No. 17470/2019 Shri Om Agro Products
----Petitioner Versus Rajasthan Electricity Regulatory Commission
----Respondent D.B. Civil Writ Petition No. 17471/2019 K.c. India Limited
----Petitioner Versus Rajasthan Electricity Regulatory Commission
----Respondent D.B. Civil Writ Petition No. 17476/2019 Jainsons Agrochem Industries
----Petitioner Versus Rajasthan Electricity Regulatory Commission
----Respondent D.B. Civil Writ Petition No. 17479/2019 Solar Power Made Easy
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 17480/2019 Shree Ram Industries
----Petitioner Versus Rajasthan Electiricty Regulatory Commission
----Respondent D.B. Civil Writ Petition No. 17482/2019 Neelkanth Gum And Chemicals
----Petitioner Versus Rajasthan Electricity Regulatory Commission
----Respondent D.B. Civil Writ Petition No. 17484/2019 (Downloaded on 30/01/2020 at 09:13:58 PM) (9 of 15) [CW-17308/2019] Nolaram Dulichand Dal Mills
----Petitioner Versus Rajasthan Electricity Regulatory Commission
----Respondent D.B. Civil Writ Petition No. 17486/2019 Ridhu Solar
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 17487/2019 Nahar Colours And Coating Pvt Limited
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 17489/2019 Solar Energy Made Easy
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 17490/2019 K.c. India Limited
----Petitioner Versus Rajasthan Electricity Regulatory Commission
----Respondent D.B. Civil Writ Petition No. 17498/2019 Lahoti Overseas Limited
----Petitioner Versus Rajasthan Electricity Regulatory Commission
----Respondent D.B. Civil Writ Petition No. 17499/2019 Oswal Woollen Mills Limited
----Petitioner Versus State Of Rajasthan
----Respondent (Downloaded on 30/01/2020 at 09:13:58 PM) (10 of 15) [CW-17308/2019] D.B. Civil Writ Petition No. 17536/2019 Orient Glazes Pvt Limited
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 17552/2019 Fluidcon Engineers
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 17564/2019 M/s Cepco Industries Pvt. Ltd.
----Petitioner Versus Rajasthan Electricity Regulatory Commission
----Respondent D.B. Civil Writ Petition No. 17565/2019 Ivy Ecoenergy India Pvt. Limited
----Petitioner Versus Jodhpur Vidyut Vitran Nigam Limited
----Respondent D.B. Civil Writ Petition No. 17617/2019 Darshan Roadlines Pvt. Ltd.
----Petitioner Versus Jodhpur Vidyut Vitran Nigam Ltd.
----Respondent D.B. Civil Writ Petition No. 17674/2019 Tirupati Microtech Private Limited
----Petitioner Versus Rajasthan Electricity Regulatory Commission
----Respondent D.B. Civil Writ Petition No. 17675/2019 Rh Prasad And Company Pvt. Ltd.
----Petitioner Versus Rajasthan Electricity Regulatory Commission (Downloaded on 30/01/2020 at 09:13:58 PM) (11 of 15) [CW-17308/2019]
----Respondent D.B. Civil Writ Petition No. 17676/2019 M/s Tect Power Pvt. Ltd.
----Petitioner Versus Rajasthan Electricity Regulatory Commission
----Respondent D.B. Civil Writ Petition No. 17677/2019 M/s Laxmi Publications (P) Ltd.
----Petitioner Versus Rajasthan Electricity Regulatory Commission
----Respondent D.B. Civil Writ Petition No. 17735/2019 Blow Packaging (India) Private Limited
----Petitioner Versus Rajasthan Electricity Regulatory Commission
----Respondent D.B. Civil Writ Petition No. 17746/2019 U.p. Ceramics And Potteries Private Limited
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 17815/2019 M/s Sol Energy
----Petitioner Versus Rajasthan Electricity Regulatory Commission
----Respondent D.B. Civil Writ Petition No. 17817/2019 Blow Packaging (India) Private Limited
----Petitioner Versus Rajasthan Electricity Regulatory Commission
----Respondent D.B. Civil Writ Petition No. 17818/2019 Tirupati Microtech Private Limited
----Petitioner Versus (Downloaded on 30/01/2020 at 09:13:58 PM) (12 of 15) [CW-17308/2019] Rajasthan Electricity Regulatory Commission
----Respondent D.B. Civil Writ Petition No. 17819/2019 Sharma Industries
----Petitioner Versus Rajasthan Electricity Regulatory Commission
----Respondent D.B. Civil Writ Petition No. 17820/2019 Rays Power Experts Private Limited
----Petitioner Versus Rajasthan Electricity Regulatory Commission
----Respondent D.B. Civil Writ Petition No. 17899/2019 Aman Home Appliances Pvt Ltd
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 17900/2019 Viney Corporation Pvt Ltd
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 17901/2019 Manidhari Gum And Chemicals
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 17907/2019 Viney Corporation (P) Limited
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 18521/2019 M/s Oil India Limited
----Petitioner (Downloaded on 30/01/2020 at 09:13:58 PM) (13 of 15) [CW-17308/2019] Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 18795/2019 Yogesh Agencies And Investments Pvt. Ltd.
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 18796/2019 M/s Raj Overseas
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 19395/2019 Agarwal Trading Company
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 21459/2019 Anant Electricals And Engineers
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 21719/2019 Ivy Ecoenergy India Pvt. Lmited
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 21727/2019 Alliance Land Developers Private Limited
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 21728/2019 Mayur Dye - Chem Intermediates (Downloaded on 30/01/2020 at 09:13:58 PM) (14 of 15) [CW-17308/2019]
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 21770/2019 Paharpur Cooling Towers Limited
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 21778/2019 National Aluminium Company Limited
----Petitioner Versus Union Of India
----Respondent D.B. Civil Writ Petition No. 21780/2019 National Aluminium Company Limited
----Petitioner Versus Union Of India
----Respondent For Petitioner(s) : Mr. R.N. Mathur Senior Advocate with Mr. Karan Audichya Advocate, Ms. Alisha Chopra Advocate and Ms. Priyanka Tiwari Advocate, Mr. Sandeep Chilana Advocate, Mr. Shobit Tiwari Advocate, Mr. Ravi Chirania Advocate, Mr. Dinesh Kumar Garg Advocate, Mr. Kartikeya Sharma Advocate on behalf of Mr. Sandeep Taneja Advocate, Dr. Champeshwar Goyal Advocate For Respondent(s) : Mr. M.S. Singhvi Advocate General with Mr. Sheetanshu Sharma (Downloaded on 30/01/2020 at 09:13:58 PM) (15 of 15) [CW-17308/2019] Advocate, Mr. Siddhant Jain and Mr. Darsh Pareek Advocate, Ms. Susan Mathew Advocate, Mr. Shashwat Purohit Advocate with Mr. Jay Vardhan Joshi Advocate, Mr. Gaurav Gidwani Advocate on behalf of Mr. Harish Chandra Sharma Advocate, Mr. R.D. Rastogi Additional Solicitor General with Mr. C.S. Sinha Advocate, Ms. Ritu Pathak Advocate on behalf of Mr. Anand Sharma Advocate HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA Judgment / Order 24/01/2020 Learned counsel for the parties request for an adjournment.
List again on 18.02.2020 alongwith D.B. Civil Writ Petitions No.19774/2019, 164/2020, 829/2020, 830/2020, 831/2020, 854/2020, 855/2020, 856/2020, 861/2020, 862/2020 and 1166/2020.
(NARENDRA SINGH DHADDHA),J (SABINA),J Sanjay Kumawat-121-213 (Downloaded on 30/01/2020 at 09:13:58 PM) Powered by TCPDF (www.tcpdf.org)