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[Cites 0, Cited by 2] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(g) in The Delhi Police Act, 1978

(g)"Delhi police" or "police force" means the police force referred to in section 3 and includes-
(i)all persons appointed as special police officers under sub-section (1) of section 17 and additional police officers appointed under section 18; and
(ii)all other persons, by whatever name known, who exercise any police function in any part of Delhi;