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Union of India - Section

Section 1 in The National Bank for Agriculture and Rural Development (Amendment) Act, 2017

1. Short title and commencement.

(1)This Act may be called the National Bank for Agriculture and Rural Development (Amendment)Act, 2018.
(2)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint, and different dates may be appointed for different provisions of this Act.