Himachal Pradesh High Court
Sh. Ashish Kumar vs . State Of H.P. & Ors. on 23 November, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Sh. Ashish Kumar vs. State of H.P. & Ors.
CWP No. 8017 of 2022 23.11.2022 Present: Mr. Surinder Saklani, Advocate, for the petitioner.
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Mr. Shiv Pal Manhans, Addl. A.G. with Mr. J. S. Guleria, Mr. Bhupinder Thakur, Dy. A.Gs. and Mr. Rajat Chauhan, Law Officer, for respondents-State.
List on 29.11.2022 alongwith CWP No. 7289 of 2022.
r to (Tarlok Singh Chauhan) Judge (Virender Singh) Judge November 23, 2022 (Sanjeev) ::: Downloaded on - 23/11/2022 20:34:48 :::CIS