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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Gujarat - Subsection

Section 52(1) in Gujarat Elementary Education Rules, 2010

(1)Except as otherwise provided in the said Act or the rules thereunder, all question shall be decided by a majority of votes of the members present, the presiding authority having a second or casting vote in all cases of equality of votes.