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[Cites 0, Cited by 0] [Section 100] [Entire Act]

Union of India - Subsection

Section 100(6) in The Legal Metrology (General) Rules, 2011

(6)Agreement between indicating and printing devicesFor the same load, the difference between the weighing results provided by any two devices having the same scale interval shall be as follows :-
(a)zero for digital indicating or printing devices;
(b)not greater than the absolute value of the maximum permissible error for automatic weighing for analogue devices,