Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act] State of Sikkim - Subsection Section 7(2)(c) in Sikkim Shops and Commercial Establishments Act, 1983 (c)if the holder of licence has failed to comply with notice under sub-section (1) requiring him to deliver up the licence.