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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(viii) in Orissa Government Vehicles (Control and Use) Rules, 1978

(viii)The M.V.I. (Technical) should review performance of Garage/ Shops concerned every year and shall report to Collector and Deputy Commissioner, Transport (Technical). Supervise check on garages should be done by the representatives of Commissioner of Transport.