Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 15] [Entire Act] NCT Delhi - Subsection Section 15(4) in The Government Of National Capital Territory Of Delhi Act, 1991 (4)Before giving any decision on any such question, the President shall obtain the opinion of the Election Commission and shall act according to such opinion.
