Central Administrative Tribunal - Ernakulam
Suma Kk vs The Director Sree Chitra Tirunal ... on 9 July, 2019
.1.
CENTRAL ADMINISTRATIVE TRIBUNAL
ERNAKULAM BENCH
Original Application No.180/00773/2018
Tuesday, this the 9th day of July, 2019
Hon'ble Mr.E.K.Bharat Bhushan, Administrative Member
Hon'ble Mr.Ashish Kalia, Judicial Member
Suma.K.K
W/o.Sunil Kumar.P.S, Aged 37 years
Residing at Pongunilkunnathil House
Angadical South P.O, Chengannur
Alappuzha - 689 121 ..... Applicant
(By Advocate Mr.G.Sivsankar)
Versus
1. Sree Chitra Tirunal Institute for Medical
Sciences & Technology, represented by its
Director, Medical College P.O
Thiruvananthapuram - 695 011
2. Union of India
Represented by its Cabinet Secretary
Ministry of Health and Family Welfare
Cabinet Secretariat
Raisina Hills, New Delhi - 110 004
3. Chitralekha U.G
Medical Records Assistant (Temporary)
Medical Records Department, Sree Chitra Tirunal
Institute of Medical Sciences &
Technology, Medical College P.O
Thiruvananthapuram-695 011
4. Prameela V.S
Medical Records Assistant (Temporary)
Medical Records Department, Sree Chitra
Tirunal Institute of Medical Sciences and Technology
Medical College P.O
Thiruvananthapuram - 695 011 ..... Respondents
(By Advocate - Mr.T.R.Ravi for R1, Mr.N.Anilkumar,SCGSC for R2)
.2.
This Original Application having been heard on 8.7.2019, the
Tribunal on the same day delivered the following:
O R D E R (ORAL)
Per: Mr.E.K.Bharat Bhushan, Administrative Member It is submitted by Mr.R.S.Sarat representing Mr.G.Sivsankar, learned counsel for the applicant that the grievances of the applicant have been redressed and appointment granted to the applicant as per order dated 1.7.2019. He submits that the Original Application may be treated as withdrawn.
2. The Original Application is disposed of as withdrawn. No costs.
3. In view of the above order, M.A 639/19 for early hearing is closed.
(ASHISH KALIA) (E.K BHARAT BHUSHAN)
JUDICIAL MEMBER ADMINISTRATIVE MEMBER
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List of Annexures
Annexure A1 - The true copy of Rank List of selected candidates
for the post of Medical Records Assistant-A dated 3.7.2018 Annexure A2 - True copy of Notice bearing Advt. No.P&A II/21/JSSC/SCTIMST dated 26.8.2015 Annexure A3 - The true copy of the request dated 16.8.2017 submitted by the applicant to the respondent Annexure A4 - The true copy of letter No.P&A.II/50/JSSC/SCTIMST/2017 dated 28.9.2017 Annexure A5 - The true copy of the Query dated 20.2.2018 under RTI Act Annexure A5(a) - The true copy of English translation of the Query dated 20.2.2018 under RTI Act Annexure A6 - True copy of reply received under RTI Act dated nil Annexure A7 - True copy of the Candidate list with interview mark for the post of Medical Records Assistant-A Annexure A8 - The true copy of the Notice for walk in interview for selection to the post of Medical Records Assistant (Temporary) issued by the Sree Chitra Tirunal Institute for Medical Sciences & Technology, Thiruvananthapuram Annexure A9 - The true copy of Rank of Selected candidates for the post of Medical Records Assistant (Temporary) dated 30.8.2018 Annexure A10 - The true copy of the status of Medical Records Assistant posts in the SCTIMST Annexure A11 - The true copy of Order No.P&A.11/402/MRO/SCTIMST/2018 dated 28.12.2018 Annexure A12 - The true copy of Order No.P&A 11/402/MRO/SCTIMST/2019 dated 29-04-2019 ....