Supreme Court - Daily Orders
Gurdeep Singh Sachar vs Union Of India on 13 December, 2019
Bench: Rohinton Fali Nariman, S. Ravindra Bhat
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ITEM NO.35+52 COURT NO.4 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No. 43346/2019
(Arising out of impugned final judgment and order dated 30-04-2019
in CRLPIL No. 22/2019 passed by the High Court of Judicature at
Bombay)
GURDEEP SINGH SACHAR Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.186156/2019-CONDONATION OF DELAY
IN FILING and IA No.186158/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No. 41632/2019
(FOR ADMISSION and I.R. and IA No.187945/2019-CONDONATION OF DELAY
IN FILING)
Date : 13-12-2019 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s) Mr. Mahaveer Singh, Sr. Adv.
Mr. Gautam Awasthi, AOR
Mr. K. Radhakrishnan, Sr. Adv.
Ms. Shirin Khajuria, Adv.
Ms. Nisha Bagchi, Adv.
Ms. Pooja Sharma, Adv.
Mr. B. Krishna Prasad, AOR
For Respondent(s) Mr. Mukul Rohatgi, Sr. Adv.
Mr. Shyam Divan, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Rishi Agrawala, Adv.
Mr. Anshuman Sirvastava, Adv.
Ms. Devika Mohan, Adv.
Signature Not Verified Mr. Anirudh Bhatia, Adv.
Digitally signed by R
NATARAJAN
Date: 2019.12.18
Mr. Ajitesh Soni, Adv.
14:32:16 IST
Reason: Mr. Baldev Atreya, Adv.
Mr. E. C. Agrawala, AOR
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SLP Diary No. 43346/2019 etc.
Mr. Nakul Dewan, Sr. Adv.
M/S. AP & J Chambers, AOR
UPON hearing the counsel the Court made the following
O R D E R
Exemption from filing certified copy granted. Delay condoned.
The special leave petitions are dismissed. However, in SLP Diary No. 41632 of 2019, it is open for the Union of India to apply for a review insofar as the GST aspect is concerned before the High Court of Bombay. If this is done within a period of four weeks from today, the review petition will be disposed of on merits.
Application for impleadment stands dismissed.
(NIDHI AHUJA) (NISHA TRIPATHI)
COURT MASTER (SH) BRANCH OFFICER
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