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Himachal Pradesh High Court

Jai Kumar vs . State Of H.P. on 4 November, 2023

Bench: Tarlok Singh Chauhan, Satyen Vaidya

Jai Kumar vs. State of H.P. .

Cr. Appeal No. 458 of 2022 a/w Cr. Appeal No. 316 of 2022 04.11.2023 Present: Mr. S.S. Saini, Advocate, for the appellant in Cr. Appeal No. 458 of 2022 and for the respondent in Cr. Appeal No. 316 of 2022.

Mr. Anup Rattan, Advocate General with Mr. of Y.W. Chauhan, Sr. Addl. A.G, Mr. Navlesh Verma & Ms. Sharmila Patial, Addl. A.G. & Mr. J.S. Guleria, Deputy Advocate General, for the respondent-State.

rt Cr.MP(M) No. 4024 of 2022 in Cr. Appeal No. 458 of 2022 Issue notice. Mr. Navlesh Verma, learned Additional Advocate General appears and waives service of notice on behalf of the respondent. Reply be filed on or before the next date.

List on 24.11.2023.

(Tarlok Singh Chauhan) Judge (Satyen Vaidya) Judge 4th November, 2023 (kck) ::: Downloaded on - 04/11/2023 20:40:08 :::CIS