Jharkhand High Court
M/S. P.K.S. Bricks vs State Of Jharkhand & Ors. on 2 November, 2012
Author: Aparesh Kumar Singh
Bench: Aparesh Kumar Singh
7
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P. (C) No. 5965 of 2004
with
W.P. (C) No. 5966 of 2004
with
W.P. (C) No. 5967 of 2004
with
W.P. (C) No. 5968 of 2004
with
W.P. (C) No. 5969 of 2004
with
W.P. (C) No. 5978 of 2004
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M/s Aley Haasan --- --- --- --- Petitioner (WPC 5965/04)
M/s P.K.S. Bricks --- --- --- --- Petitioner (WPC 5966/04)
M/s Daljit Singh --- --- --- --- Petitioner (WPC 5967/04)
M/s B.K.S. Bricks --- --- --- --- Petitioner (WPC 5968/04)
M/s R.D.S. Bricks --- --- --- --- Petitioner (WPC 5969/04)
M/s Om Brick Products--- --- --- --- Petitioner (WPC 5978/04)
Versus
The State of Jharkhand & others --- --- Respondents (all cases)
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CORAM: The Hon'ble Mr. Justice Aparesh Kumar Singh
For the Petitioners: Mr. Shankar Lal Agrawal, Advocate
For the State: JC to SC (Mines)
For the JSPCB: Mr. A.K. Pandey, Advocate
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6/ 02.11.2012Counsel for the parties inform the court that similar issues involved in other cases are pending consideration before the Hon'ble Supreme Court of India and some of the records of those cases have also been called in Transfer Petition from this court being Transfer Petition (Civil) Nos. 830 of 2005 and 831 of 2005. It is submitted that the Hon'ble Supreme Court stayed the further proceedings in the High Court in the meantime.
In that view of the matter, let the cases go out of the list with liberty to the parties to mention upon any subsequent development or after disposal of the aforesaid Transfer Petition (Civil) Nos. 830/05 and 831/05.
(Aparesh Kumar Singh, J) Ranjeet/