Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 3] [Entire Act] Union of India - Subsection Section 3(1) in The Border Security Force Act, 1968 (1)The following persons shall be subject to this Act, wherever they may be, namely:-(a)Officers and Subordinate Officers; and(b)under-officers and other persons enrolled under this Act.
