Section 4 in The Jute Packaging Materials (Compulsory Use In Packing Commodities) Rules, 1987
4. Maintenance of register and submission of return.
- Every producer, who is required under Section 3 to use jute packaging material for packing commodities shall maintain a register in Form I and submit a return in Form II within fifteen days of the following month to the Competent Authority having jurisdiction in respect of the commodity (commodities).
