Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(5b)] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(5b)(iv) in Karnataka Tax on Entry of Goods Act, 1979 (iv)any place where the dealer carries on business through an agent (by whatever name called), the place of business of such agent;]