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Supreme Court - Daily Orders

M/S Vertex Land And Housing Pvt Ltd. vs State Of Haryana And Anr on 11 January, 2017

Bench: S.A. Bobde, L. Nageswara Rao

                                           1

     ITEM NO.29                   COURT NO.9                SECTION IVB

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).27889/2016

     (Arising out of impugned final judgment and order dated 27/05/2016
     in LAC No. 286/2012 27/05/2016 in RFA No. 7776/2014 passed by the
     High Court Of Punjab & Haryana At Chandigarh)

     M/S VERTEX LAND AND HOUSING PVT LTD.                    Petitioner(s)

                                          VERSUS

     STATE OF HARYANA AND ORS.                               Respondent(s)

     With SLP(C) No. 27916/2016 (With Office Report)
     SLP(C) No. 28016/2016 Office Report)
     SLP(C) No. 28041/2016 (With Office Report)
     SLP(C) No. 28047/2016 (With Office Report)
     SLP(C) No. 28068/2016 (With Office Report)
     SLP(C) No. 28133/2016 (With Office Report)
     SLP(C) No. 28146/2016 (With Office Report)
     SLP(C) No. 28170/2016 (With Office Report)
     SLP(C) No. 28172/2016 (With Office Report)
     SLP(C) No. 28191/2016 (With Office Report)
     SLP(C) No. 28194/2016 (With Office Report)
     SLP(C) No. 28197/2016 (with Office Report)
     SLP(C) No. 28200/2016 (With Office Report)
     SLP(C) No. 28233/2016 (With Office Report)
     SLP(C) No. 28243/2016 (With Office Report)
     SLP(C) No. 28246/2016 (With Office Report)
     SLP(C) No. 28337/2016 (With Office Report)
     S.L.P.(C)...CC No. 18439/2016
     (With appln.(s) for permission to file SLP and Office Report)
     S.L.P.(C)...CC No. 18523/2016
     (With appln.(s) for permission to file SLP and Office Report)
     SLP(C) No. 28593/2016 (With Office Report)
     SLP(C) No. 28654/2016 (With Office Report)
     SLP(C) No. 28653/2016 (With Office Report)
     SLP(C) No. 28748/2016 (With Office Report)
     SLP(C) No. 28919/2016 (With Office Report)
     SLP(C) No. 28914/2016 (With Office Report)
     S.L.P.(C)...CC No. 18804/2016
     (With appln.(s) for permission to file SLP and Office Report)
     S.L.P.(C)...CC No. 19293/2016
Signature Not Verified


     (With appln.(s) for c/delay in filing SLP and Office Report)
Digitally signed by
SANJAY KUMAR
Date: 2017.01.12

     S.L.P.(C)...CC No. 19338-19347/2016
16:56:05 IST
Reason:


     (With appln.(s) for permission to file SLP, substitution and
     c/delay in filing substitution appln. and Office Report)
     SLP(C) No. 30012/2016
     (With appln.(s) for exemption from filing O.T. and Office Report)
                                2

SLP(C) No. 30027/2016
(With Office Report)

SLP(C) No. 30031/2016 (With Office Report)
SLP(C) No. 30034/2016 (With Office Report)
S.L.P.(C)...CC No. 19560/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
SLP(C) No. 30353/2016
(With appln.(s) for exemption from filing O.T. and Office Report)
S.L.P.(C)...CC No. 19861/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 19904/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
SLP(C) No. 30479/2016 (With Office Report)
SLP(C) No. 30506/2016 (With Office Report)
SLP(C) No. 30512/2016 (With Office Report)
SLP(C) No. 30611/2016 (With Interim Relief and Office Report)
SLP(C) No. 30641-30645/2016 (With Office Report)
S.L.P.(C)...CC No. 20542-20555/2016
(With appln.(s)for permission to file SLP,substitution and appln.
(s) for c/delay in filing substitution appln. and Office Report)
SLP(C) No. 30046/2016
(With Office Report)
S.L.P.(C)...CC No. 19259-19261/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 20471-20487/2016
(With appln.(s) for permission to file SLP, substitution and
appln.(s) for c/delay in filing substitution appln. and Office
Report)
SLP(C) No. 33121-33122/2016 (With Office Report)
S.L.P.(C)...CC No. 21855/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 21895/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 21898/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 21902/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
SLP(C) No. 33796-33797/2016
(With appln.(s) for c/delay in refiling SLP and Office Report)
SLP(C) No. 33997-33998/2016 (With Office Report)
S.L.P.(C)...CC No. 22080-22081/2016
(With appln.(s) for c/delay in refiling SLP and appln.(s) for
c/delay in filing SLP and Office Report)
SLP(C) No. 34371-34373/2016
(With Interim Relief and Office Report)
S.L.P.(C)...CC No. 22370/2016
(With appln.(s) for c/delay in refiling SLP and appln.(s) for
c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 21685/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 23525/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
                                 3

S.L.P.(C)...CC No. 23537/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 23543/2016
(With appln.(s) for c/delay in filing SLP and Office Report)

S.L.P.(C)...CC No. 23574/2016
(With appln.(s) for c/delay in refiling SLP and appln.(s) for
c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 23577/2016
(With (With appln.(s) for c/delay in refiling SLP and appln.(s) for
c/delay in filing SLP and Office Report)
SLP(C) No. 35762-35763/2016
(With appln.(s) for exemption from filing c/c of the impugned
judgment and Office Report)
S.L.P.(C)...CC No. 23828/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
SLP(C) No. 36117/2016
(With Office Report)
S.L.P.(C)...CC No. 22909-22917/2016
(With appln.(s) for c/delay in filing substitution appln.,
substitution and) for permission to file SLP and Office Report)
S.L.P.(C)...CC No. 24290/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 24629/2016
(With appln.(s) for c/delay in refiling SLP and Office Report)
S.L.P.(C)...CC No. 24788-24791/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 24854-24876/2016
(With appln.(s) for c/delay in filing substitution appln. and
appln.(s) for substitution and appln.(s) for permission to file SLP
and Office Report)
S.L.P.(C)...CC No. 25092/2016
(With (With appln.(s) for c/delay in refiling SLP and appln.(s) for
c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 21554/2016
(With appln.(s) for permission to appear and argue in person and
appln.(s) for c/delay in filing SLP and Office Report)
SLP(C) No. 29942/2016 (With Office Report)
S.L.P.(C)...CC No. 25123/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 25149-25181/2016
(With (With appln.(s) for c/delay in refiling SLP and appln.(s) for
c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 25196-25199/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 115/2017
(With appln.(s) for c/delay in refiling SLP and c/delay in filing
SLP and Office Report)
S.L.P.(C)...CC No. 132-136/2017
(With appln.(s) for c/delay in refiling SLP and Office Report)

Date : 11/01/2017 These matters were called on for hearing today.
                                  4

CORAM :
          HON'BLE MR. JUSTICE S.A. BOBDE
          HON'BLE MR. JUSTICE L. NAGESWARA RAO

For Petitioner(s)   Ms. Parul Sharma, Adv.
                    Mr. Varinder Kumar Sharma,AOR

                    Mr. Neeraj Kumar,AOR
                    Mr. PBA Srinivasan, Adv.

                    Ms. Kiran Suri, Sr. Adv.
                    Mr. S.J. Amith, Adv.
                    Dr. (Mrs. ) Vipin Gupta,AOR

                    Mr. Rishi Jain, Adv.
                    Mr. Adarsh Upadhyay,AOR

                    Mr. Aditya Singh,AOR

                    Mrs. Amita Gupta,AOR

                    Mrs. Lalita Kaushik,AOR

                    Mr. Surender Deswal, Adv.
                    Mr. Satish Kumar,AOR

                    Mr. Vijay K. Jain,AOR
                    Mr. Sanjeev K. Bhardwaj, Adv.
                    Mr. Anil Karnwal, Adv.

                    Mrs. Rani Chhabra,AOR
                    Mrs. Avnish Ahlawat, Adv.
                    Ms. Priyanka Soni, Adv.

                    Mr. Siddharth Mittal,AOR
                    Mr. Surender Singh, Adv.

                    Mr. Gagan Gupta,AOR

                    Mr. Gopal Verma,AOR
                    Mr. Abhishek Mishra, Adv.

                    Mr. Siddharth Batra, Adv.
                    Mr. Ravinder Kumar, Adv.
                    Mr. Ajit Sharma,AOR

                    Dr. M.S. Verma, Adv.
                    Ms. Shashi Singh, Adv.
                    Ms. Ranjana Vohra, Adv.
                    Mrs. Santosh Singh,AOR
                                   5

                    Mr. Dinesh Verma, Adv.
                    Mr. M.L. Sharma, Adv.
                    Mr. S.L. Aneja,AOR

                    Mr.   Anip Sachthey,AOR
                    Ms.   Anjali Chauhan, Adv.
                    Mr.   Vinayak Shukla, Adv.
                    Ms.   Kiran Dhawan, Adv.
                    Ms.   Ria Sachthey, Adv.

                    Petitioner-in-person

                     Dr. Kailash Chand,AOR

                    Mr. Vinay Kauthiala, Sr. Adv.
                    Mr. Shekhar Raj Sharma, Adv.
                    Mr. Sanjay Kumar Visen,AOR

For Respondent(s)

          UPON hearing the counsel the Court made the following
                             O R D E R

As directed earlier, list all the similar matters arising from the common impugned judgment, on 21.2.2017.




    (Sanjay Kumar-II)                            (Indu Pokhriyal)
     Court Master                                 Court Master