Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 53 in The Oil Mines Regulations, 2017 53. Selection of well control equipment. - The selection of well control equipment shall be made in accordance with the Oil Industry Safety Directorate Recommended Practices, that is, OISD-RP-174 or its revised version.
