National Company Law Appellate Tribunal
Tamilnad Mercantile Bank Ltd (Tmb) vs Mr. Radhakrishnan Dharmarajan ... on 30 September, 2024
NATIONAL COMPANY LAW APPELLATE TRIBUNAL
CHENNAI BENCH
(APPELLATE JURISDICTION)
[[
Company Appeal (AT) (CH) (Ins.) No.363/2024
(IA Nos. 988 & 989/2024)
IN THE MATTER OF:
Tamilnad Mercantile Bank Ltd. (TMB) ... Appellant
V
Radhakrishnan Dharmarajan, RP,
Coastal Energen Pvt. Ltd. & Anr. ... Respondents
Present:
For Appellant : Mr. AG. Sathyanarayana, Advocate
For Respondent : Mr. R. Shankaranarayanan, Senior Advocate
Mr. P. Giridharan, Advocate
Mr. C.Thiagarajan, Advocate for R2
Mr. Vijaya Narayanan, Senior Advocate
for Mr. T. Ravichandran, Advocate (R2)
ORDER
(Hybrid Mode) 30.09.2024:
The Learned Counsel for the Appellant after arguing the appeal at length, later on, seeks to withdraw the appeal.
Hence, the appeal would stand dismissed as withdrawn, as prayed for by the appellant.
[Justice Sharad Kumar Sharma] Member (Judicial) [Jatindranath Swain] Member (Technical) SN/TM/MS Comp. App (AT) (CH) (Ins.) No.363/2024 Page 1 of 1