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[Cites 0, Cited by 0] [Section 70A(2)] [Section 70A] [Entire Act]

Union of India - Subsection

Section 70A(2)(b) in The Employees' Provident Funds Scheme, 1952

(b)acquitted of the murdering or abetting the murder of the member, his share of provident fund shall be payable to him.]