Himachal Pradesh High Court
Collector Land Acquisition vs . Khem Dev & Ors. on 22 March, 2025
Collector Land Acquisition Vs. Khem Dev & Ors.
CMP Nos.25755 & 25757 of 2024 in RFA No.90 of 2006.
22.03.2025 Present: None for the non-applicant/appellant.
Ms. Manjeet Kaur, Advocate, vice Mr. Naveen K. Bhardwaj, Advocate, for respondents No.1 to 4. Mr. Raj Kumar Negi, Additional Advocate General, for respondents No.5 and 6-State. CMP No.25775 of 2024 Let notice of this application be sent to the non-applicant/appellant, on taking steps within three days, returnable within four weeks. List thereafter.
( Bipin C. Negi ) 22 March, 2025 nd Judge (Shamsh Tabrez)