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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(ii) in Punjab School Education Board (Employees' Pension, Provident Fund and Gratuity) Regulations, 1991

(ii)The contribution made by the Board alongwith interest thereon, from the date of its inception, till 1.4.91, to the Contributory Fund, Provident Fund Accounts of such employees who opt for pension, shall be treated as pension corpus fund.