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Union of India - Section

Section 1 in The Limited Liability Partnership Act, 2008

1. Short title, extent and commencement. -

(1)This Act may be called the Limited Liability Partnership Act, 2008.
(2)It extends to the whole of India .
(3)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint:Provided that different dates may be appointed for different provisions of this Act and any reference in any such provision to the commencement of this Act shall be construed as a reference to the coming into force of that provision.