Section 19(1) in Eternal University (Establishment and Regulation) Act, 2008
(1)The Board of Management shall consist of the following members, namely:--(a)the Vice-Chancellor;(b)[ Deans of faculties not exceeding two (by rotation based on seniority); [Clauses (b) to (d) of sub-section (1) substituted by Act No. 23 of 2012, Section 6 (w.e.f. 3-5-2012).](c)two persons, nominated by the sponsoring body from amongst eminent educationists or from management field;(d)two eminent academicians to be nominated by the Government in consultation with the Regulatory Commission;](e)[ two persons from amongst the teachers (from Professors, Associate Professors), by rotation based on seniority; and [Clauses (e) and (f) Inserted by Act No. 23 of 2012, Section 6 (b) (w.e.f. 3-5-2012)](f)the Registrar shall be the Member Secretary.]
