Punjab-Haryana High Court
State Of Haryana And Another vs Bhajan Lal And Another on 6 August, 2013
Author: Rajesh Bindal
Bench: Rajesh Bindal
Singh Varinder
2013.08.21 16:43
IN THE PUNJAB AND HARYANA HIGH COURT I attest to the accuracy and integrity
of this document
Punjab & Haryana High Court at
AT CHANDIGARH Chandigarh
RFA No. 3634 of 1999 (O&M)
State of Haryana and another
... Appellants
vs
Bhajan Lal and another
... Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. D.D. Gupta, Additional Advocate General, Haryana.
None for the respondents.
Rajesh Bindal J.
For orders, see detailed reasons recorded in a separate order of even date passed in RFA No. 3380 of 1999 - Arvind Kumar vs Haryana State and others.
6.8.2013 (Rajesh Bindal) vs. Judge