Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 175] [Entire Act]

Union of India - Subsection

Section 175(a) in The Coal Mines Regulations, 2011

(a)No working or gallery shall be extended to a distance of more than 4.5 metres from the nearest ventilation connection unless the current of air is coursed upto a point within 4.5 metres of the face by means of fire resistant pipes, tubes brattices or other material.