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Supreme Court - Daily Orders

Dinesh Textiles vs Commissioner Of Central Excise, ... on 17 September, 2018

Bench: Uday Umesh Lalit, Ashok Bhushan

     ITEM NO.11                                   COURT NO.9                      SECTION XVII

                                     S U P R E M E C O U R T O F              I N D I A
                                             RECORD OF PROCEEDINGS

     CIVIL APPEAL Diary No(s). 27352/2018

     (Arising out of impugned final judgment and order dated 06-02-2018
     in E No. 370/2008 & 15-06-2018 in MOA No. 20697/2018 passed by the
     Customs Excise And Service Tax Apellate Tribunal, South Zonal
     Bench, Bangalore)

     DINESH TEXTILES                                                               Petitioner(s)

                                                              VERSUS

     COMMISSIONER OF CENTRAL EXCISE,
     CUSTOMS AND SERVICE TAX CALICUT                       Respondent(s)
     (FOR ADMISSION and I.R. and IA No.125637/2018-CONDONATION OF DELAY
     IN FILING and IA No.125638/2018-STAY APPLICATION )

     Date : 17-09-2018 This appeal was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE UDAY UMESH LALIT
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN

     For Petitioner(s)                     Mr.   S. Durai Raj, Adv.
                                           Mr.   Anand Sukumar, Adv.
                                           Mr.   S. Sukumaran, Adv.
                                           Mr.   Bhupesh Kumar Pathak, Adv.
                                           Ms.   Meera Mathur, AOR

     For Respondent(s)

                                 UPON hearing the counsel the Court made the following
                                                    O R D E R

Delay condoned.

Appeal admitted.

Issue notice in the stay application, returnable in three weeks.

Dasti, in addition, is permitted.

Liberty to serve the Standing Counsel for the respondent is Signature Not Verified granted.

Digitally signed by ASHWANI KUMAR Date: 2018.09.19 16:40:46 IST Reason:

(ASHWANI THAKUR) (RAJINDER KAUR) COURT MASTER (SH) COURT MASTER