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[Cites 0, Cited by 0] [Section 80(1)] [Section 80] [Entire Act]

State of Tamilnadu - Subsection

Section 80(1)(b) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(b)any such error or irregularity in procedure as is likely to vitiate the poll is committed at a polling station, the Returning Officer shall forthwith report the matter to the State Election Commission, the State Election Officer and the District Election Officer.