Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] NCT Delhi - Subsection Section 4(xv) in The Delhi Narcotic Drugs Rules, 1985 (xv)"Preparation" in relation to narcotic drugs means any one or more such drugs in dosage form, or any solution, or mixture in whatever physical state, containing one or more such drug;
