Delhi High Court - Orders
Uoi Thr.Secretary Ministry Of Health & ... vs Gurdass Singh on 15 July, 2022
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~R-241.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6980/2007
UOI THR.SECRETARY MINISTRY OF HEALTH & FAMILY
WELFARE NIRMAN BHAWAN ..... Petitioner
Through:
versus
GURDASS SINGH ..... Respondent
Through:
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 15.07.2022
1. The present petition is of the year 2007.
2. Let Court notices be issued to the parties as well as the Counsel for the parties informing them about the next date of hearing.
3. List on 01.11.2022.
4. It is made clear that no further adjournments shall be granted in the matter.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J JULY 15, 2022 aks Signature Not Verified Digitaaly Signed By:BHUPINDER SINGH ROHELLA Signing Date:20.07.2022 18:36:04