Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act]

State of Telangana - Subsection

Section 42(1)(g) in Water (Prevention and Control of Pollution) Act, 1974

(g)for the purpose of obtaining any consent under section 25 or section 26, knowingly or willfully makes a statement which is false in any material particular,