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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2)(c) in Customs (Assistance in Value Declaration of Identified Imported Goods) Rules, 2023

(c)the manner in which or method by which value for such goods is declared below their truthful or accurate value by importers;