Delhi High Court - Orders
Flipkart Internet Private Limited vs Godaddy Operating Company Llc & Ors on 21 December, 2020
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ I.A. No. 10889/2020 in CS(COMM) 370/2020
FLIPKART INTERNET PRIVATE LIMITED ....Plaintiff
Through : Mr. Rajiv Nayar, Sr. Adv. with Mr.
Sidharth Chopra, Ms. Shilpa Gupta,
Mr. Nitin Sharma, Mr. Vaarish K.
Sawlani and Mr. Manjira Dasgupta,
Advs.
versus
GODADDY OPERATING COMPANY LLC & ORS.
....Defendants
Through : Mr. Vakul Sharma, Adv. for D-1.
Mr. K.R. Sasiprabhu and Mr. Tushar
Bhardwaj, Advs. for D-25.
Mr. Abhay Prakash Sahay, CGSC for
D-29 & 30.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
ORDER
% 21.12.2020 [Court hearing convened via video-conferencing on account of COVID-19] I.A.No.10889/2020
1. Mr. Rajiv Nayar, learned senior counsel, who appears for the plaintiff, seeks and is granted ten days to file a reply to the captioned application.
2. Rejoinder thereto, if any, will be filed before the next date of hearing.
3. List the matter on 12.01.2021.
RAJIV SHAKDHER, J DECEMBER 21, 2020 Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:VIPIN KUMAR RAI Signing Date:22.12.2020 23:27:48