Section 8(1)(c) in The General Provident Fund (Central Service) Rules, 1960

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Union of India - Subsection

Section 8(1)(c) in The General Provident Fund (Central Service) Rules, 1960

(c)When a Government servant elects to subscribe at the minimum rate of 6 per cent, or 8-1/3 per cent, as the case may be, the fraction of a rupee will be rounded to the nearest whole rupee, 50 p. counting as the next higher rupee.

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Union of India - Subsection

Section 8(1)(c) in The General Provident Fund (Central Service) Rules, 1960