Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2) in Agriculture University, Kota Act, 2013

(2)The University may assume responsibility for the maintenance of agriculture, fishery, sericulture and forestry training or educational centres and research and experimental stations, and for the programme of training of field extension workers and for the establishment, development and operation of such centres as may be required in various parts of the State.