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State of Odisha - Section

Section 12 in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001

12. Publication of the decision of the Authority.

(1)On the 7th day of every month the Authority shall publish a public notice containing the cases of permission/objection/rejection relating to the previous month by affixing a copy there of on the notice board of the Authority.
(2)A copy of public notice as referred to in Sub-Regulation (1) shall be placed by the Vice Chairman of the Authority in its website, bda.bbsr.com.
(3)This will be in addition to the notice to the applicant.